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Gautam Ghosh vs The State Of West Bengal & Others
2022 Latest Caselaw 8224 Cal

Citation : 2022 Latest Caselaw 8224 Cal
Judgement Date : 12 December, 2022

Calcutta High Court (Appellete Side)
Gautam Ghosh vs The State Of West Bengal & Others on 12 December, 2022

12.12.2022 Item No.7 Court No.6.

AB F.M.A. 1197 of 2022 With IA CAN 1 of 2022

Gautam Ghosh Vs The State of West Bengal & Others

Mr. Arijit Bardhan, Mr. Gopal Ch. Banerjee, Mr. Amit Ranjan Pati, Mr. Sunayan Ghosh ....for the Appellant.

Mr. Lalit Mohan Mahata, Mr. Rudranil De ....for the State.

Mr. Tapash Kr. Mondal ....for the 24 Parganas (South) Zilla Parishad.

Affidavit of Service filed in Court today be kept

with the records.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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