The State Of West Bengal & Ors vs Pranab Kumar Mukherjee
2022 Latest Caselaw 8214 Cal

02.   12.12.2022
      Ct. No.6
      Tanmoy


                                         MAT 72 of 2018

                               The State of West Bengal & Ors.
                                           -Versus-
                                  Pranab Kumar Mukherjee

                                          With
                        IA No: CAN/1/2018 (Old No: CAN/879/2018)
                                          With
                        IA No: CAN/2/2018 (Old No: CAN/880/2018)


                         Mr. Susovan Sengupta, Adv.,
                         Mr. Subir Pal, Adv.

                                      ...for the appellants/State.

                         Mr. Mihir Kundu, Adv.,
                         Mr. Subrata Poddar, Adv.

                                      ...for the respondent/writ petitioner.

Written notes of argument filed on behalf of the State

be kept with the records.

Hearing is concluded.

Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)