Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Abdul Malek vs Unknown
2022 Latest Caselaw 8213 Cal

Citation : 2022 Latest Caselaw 8213 Cal
Judgement Date : 12 December, 2022

Calcutta High Court (Appellete Side)

Abdul Malek vs Unknown on 12 December, 2022

12.12.2022

cm

CRA 567 of 2009

In the matter of : Abdul Malek .... for the appellant.

Mr. Rahul Ganguly .... for the appellant.

Mr. Narayan Prasad Agarwala Mr. Pratick Bose .... for the State.

The learned advocate for the appellant submits that CRA

564 of 2009 arising out of the self-same judgment and order is

pending before the Division Bench.

To avoid the multiplicity of CRA 567 of 2009, the matter

is released from the list and be placed before the Hon'ble Chief

Justice for information and necessary action.

(Ananya Bandyopadhyay, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs