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D.Hira Somnath Das @ Samir & Ors vs The State Of West Bengal & Anr
2022 Latest Caselaw 8163 Cal

Citation : 2022 Latest Caselaw 8163 Cal
Judgement Date : 8 December, 2022

Calcutta High Court (Appellete Side)

D.Hira Somnath Das @ Samir & Ors vs The State Of West Bengal & Anr on 8 December, 2022

08.12.2022

Court No.35 Item No. 8 CRR 3658 of 2016

D.Hira Somnath Das @ Samir & Ors.

Vs.

The State of West Bengal & Anr.

Mr. Sanjib Kumar Mukhopadhyay, Mr. Nilanjan Adhikari, Ms. Nargish Parveen.

... for the petitioners

Mr. Amarta Ghosh, Ms. Rituparna De Ghosh, Mr. Sujan Chatterjee.

... for the OP

Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

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