Rabindra Nath Coondoo vs The Land Acquisition Collector ...
2022 Latest Caselaw 8159 Cal

08.12.2022 Court No.12

Suvayan/ Sourav FA 168 of 2004 With IA No: CAN 1 of 2004 (Old No. CAN 578 of 2004) With IA No: CAN 2 of 2005 (Old No. CAN 9846 of 2005) With IA No: CAN 3 of 2005 (Old No. CAN 15764 of 2005)

Rabindra Nath Coondoo Vs.

The Land Acquisition Collector Hooghly

Mr. Rabindra Nath Bag Mr. Rohan Raj ...for the appellant.

Mr. Chandi Charan De Mr. Rabindra Narayan Dutta Mr. Hare Krishna Halder Mr. Anirban Sarkar ...for the State.

Heard the learned Counsel for both the parties.

Hearing concluded.

Judgment reserved.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)