Agarwala Agro Rice Mills Private ... vs West Bengal State Electricity ...
2022 Latest Caselaw 8109 Cal

AD-13
Ct No.09
06.12.2022

TN WPA No. 26868 of 2022

Agarwala Agro Rice Mills Private Limited and another Vs.

West Bengal State Electricity Distribution Company Limited and others

Mr. Subir Sanyal, Ms. Sumouli Sarkar .... for the petitioners

Mr. Srijan Nayak, Mrs. Rituparna Maitra .... for the WBSEDCL

Arguments closed.

Judgment is reserved in the matter.

The West Bengal State Electricity Distribution

Company Limited (WBSEDCL) shall not disconnect

the electricity supply of the petitioner on the ground of

non-payment of the dues which are the subject-matter

of challenge in the present writ petition, till disposal of

the matter, subject to regular payment of current

electricity charges by the petitioners.

(Sabyasachi Bhattacharyya, J.)