The State Of West Bengal & Ors vs Lipi Banerjee & Ors
2022 Latest Caselaw 8103 Cal

06.12.2022
Item No. 07-08
Ct. No. 16
RP/PG

                           M.A.T 1803 of 2017
                      The State of West Bengal & Ors.
                                 Vs.
                          Lipi Banerjee & Ors.
                                 With
                           M.A.T 1756 of 2017
                         New Alipore College & Ors.
                                 VERSUS
                            Lipi Banerjee & Ors.

                 Mr. Samrat Sen, Sr.Adv.
                 Mr. Subhabrata Das........for the appellants in
                                         MAT 1803 of 2017

                 Mr. Kishore Dutta, Sr. Adv.
                 Mr. Santanu Kumar Mitra
                 Mr. Amartya Pal
                                        ......for the appellants in
                                           MAT 1756 of 2017
                 Mr. Subir Sanyal
                 Mr. Joydeep Acharya
                 Mr. Chandrachur Chatterjee
                             ......for the respondent/writ petitioner

Mr. Jaharlal De Mr. Shamim ul Bari.....for the State in MAT 1756 of 2017

Mr. Amitava Chaudhuri Mr. N. Ray..............for the D.P.I

We have heard the learned advocates for the

parties.

Judgment reserved.

(T.S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)