Starlite Vyapaar Pvt. Ltd vs Sahul Finance Limited
2022 Latest Caselaw 3174 Cal/2

OD-2

                          ORDER SHEET
                 IN THE HIGH COURT AT CALCUTTA
               ORDINAY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                             EC/391/2019

                     STARLITE VYAPAAR PVT. LTD.
                                VS
                      SAHUL FINANCE LIMITED


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date: 23rd December, 2022.

Appearance :

Mr. Shuvasish Senguta, Adv.

Mr. Balarko Sen, Adv.

Mr. S. Mishra, Adv.

... for the decree holder.

Mr. Aniruddha Mitra, Adv.

... for the judgment debtor.

The Court: Judgment debtor undertakes to pay Rs.10,00,000/-

by 31st December, 2022 as a part of the decretal amount.

Let the matter appear on 11th January, 2023 for ascertainment

of the further payment of the decretal amount, in default of payment as

above the directors shall remain present personally on the next date

fixed.

(AJOY KUMAR MUKHERJEE, J.)

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