Citation : 2022 Latest Caselaw 3171 Cal/2
Judgement Date : 23 December, 2022
OD-5
ORDER SHEET
IA No. GA/1/2022
[WITH APPELLATE SIDE MATTER BEING WPA/15802/2022]
In
WPO/2186/2022
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
Original Side
KU CHIH CHOI
VERSUS
CENTRAL BANK OF INDIA AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date: 23rd December, 2022.
Appearance:
Mr. Sudip Deb, Adv.
Mr. Riju Ghosh, Adv.
Mr. Sumitava Chakraborty, Adv.
Mr. Aranyak Saha, Adv.
Ms. Sayanika De, Adv.
...for the petitioner
Mr. A. K. Routh, Adv.
Mr. Sudeep Pal Chawdhury, Adv.
Ms. Diya Nandy, Adv.
Ms. Ananya Mondal, Adv.
Ms. Manishka Dhar, Adv.
...for the respondent Bank
Mr. Debasish Ghosh, Adv. Mr. Sayan Ganguly, Adv.
...for the State
The Court: The Notes filed on behalf of the parties are on record.
Reserved for judgment.
(MOUSHUMI BHATTACHARYA, J.)
sg.
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