Abp Private Limited vs Signet Media Service Private ...
2022 Latest Caselaw 3153 Cal/2

OD-11                        ORDER SHEET
                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                                       EC/18/2021

                               ABP PRIVATE LIMITED
                                       VS
                       SIGNET MEDIA SERVICE PRIVATE LIMITED

     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 21st December, 2022.

Appearance:

Mr. Subhabrata Datta, Adv.

Mr. A. Saha, Adv.

... for the judgment debtor.

Mr. Soumabho Ghose, Adv.

Mr. S. Dutta, Adv.

Ms. A. Bhattacharyya, Adv.

... for the decree holder.

The Court: In terms of the order dated 14th December, 2022 the

judgment debtor has given a statement in respect of due amount which

is about Rs. 32137152.86/-, which amount is not admitted by the decree

holder. But he has not complied with the other part of the order, that is,

terms of payment of the aforesaid due amount.

Accordingly, the judgment debtor is directed to come with a

statement in respect of the terms of payment of the aforesaid due

amount as calculated by him on 4th January, 2023. The judgment

debtor will hand over the proposal in terms of payment to the decree

holder in the meantime.

(AJOY KUMAR MUKHERJEE, J.)

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