B. K. Consortium Engineers ... vs Indian Institute Of Management
2022 Latest Caselaw 3099 Cal/2

ODC-24
                                  ORDER SHEET

                                   AP/237/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                B. K. CONSORTIUM ENGINEERS PRIVATE LIMITED
                                    VS
                INDIAN INSTITUTE OF MANAGEMENT, CALCUTTA


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 16th December, 2022

                                                                        Appearance:
                                                   Mr. Jayanta Kumar Mitra, Sr. Adv.
                                                         Mr. Dhruba Ghosh, Sr. Adv.
                                                                Mr. Sakya Sen, Adv.
                                                             Ms. Dola Adhikari, Adv.
                                                            Mr. Rohit Banerjee, Adv.
                                                               Mr. Sunil Gupta, Adv.
                                                            Mr. Altamash Alim, Adv.
                                                            Ajeyaa Choudhury, Adv.
                                                                  ...for the petitioner

                                                    Mr. Sabyasachi Chowdhury, Adv.
                                                        Mr. Bhaskar Mukherjee, Adv.
                                                             Ms. Nafisa Yasmin, Adv.
                                                                 ...for the respondent

The Court: Heard Counsel appearing on behalf of the parties.

Judgment reserved.

(SHEKHAR B. SARAF, J.)

R.Bhar