Tci Finance Limited vs Godavari Commercial Services ...
2022 Latest Caselaw 3021 Cal/2

OD 31

                               ORDER SHEET
                               EC/288/2020
                             IA NO:GA/1/2021
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE



                       TCI FINANCE LIMITED
                                VS
        GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.



    BEFORE:
    The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date: 14th December, 2022.

Appearance:

Mr. Abhrajit Mitra, Sr. Adv. Mr. Jishnu Chowdhury, Adv.

Mr. Arif Ali, Adv.

Mr. Abhijit Sarkar, Adv.

...for the decree-holder/petitioner

Mr. Sakya Sen, Adv.

Mr. M.S. Tiwari, Adv.

...for the judgment-debtors

The Court: On the basis of the prayer made on behalf of the judgment-

debtors, let the matter appear on 21st December, 2022 for hearing the execution

application along with Section 47 application.

(AJOY KUMAR MUKHERJEE, J.) B.Pal