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Klg Tradefin Private Limited vs Dilip Kumar Rungta
2022 Latest Caselaw 2936 Cal/2

Citation : 2022 Latest Caselaw 2936 Cal/2
Judgement Date : 6 December, 2022

Calcutta High Court
Klg Tradefin Private Limited vs Dilip Kumar Rungta on 6 December, 2022
ODC-6
                                   ORDER SHEET


                            IA NO. GA 4 OF 2022
                                     IN
                               CS 29 OF 2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE



                       KLG TRADEFIN PRIVATE LIMITED
                                    VS.
                           DILIP KUMAR RUNGTA


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 6th December, 2022.

Appearance:

Mr. Soumik Ghosh, Advocate for plaintiff. Ms. Sanjukta Gupta, Mr. Rupak Ghosh, Ms. Sananda Ganguli, Advocates . . .for defendant.

The Court : The appeal arising out of an order passed in the

defendant's application for return of the plaint has been heard but the

judgment is awaited.

In the aforesaid facts and circumstances, let this matter be

adjourned and shall appear in the monthly list of February, 2023.

(ARINDAM MUKHERJEE, J.)

pa.

 
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