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Subir Sinha vs Calcutta State Transport ...
2022 Latest Caselaw 6215 Cal

Citation : 2022 Latest Caselaw 6215 Cal
Judgement Date : 31 August, 2022

Calcutta High Court (Appellete Side)

Subir Sinha vs Calcutta State Transport ... on 31 August, 2022

05     31.08.2022
tbsr   Ct. 39

                                    WPA 15319 of 2013

CAN 1 of 2020 (Old No CAN 2799 of 2020)

Subir Sinha Vs.

Calcutta State Transport Corporation & Ors.

Ms. Susmita Dey (Basu) .....for the petitioner

Mr. N. C. Bihani Mr. Soumyajit Ghosh .....for the CSTC

A written note of submissions filed on behalf of

the CSTC is taken on record.

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J.)

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