Rashmi Metaliks Limited vs Union Of India & Ors
2022 Latest Caselaw 5996 Cal

08    26.08.2022
      Ct.15

W.P.A. 14067 of 2012 rkd

Rashmi Metaliks Limited

-vs-

Union of India & Ors.

Mr. Abhratosh Majumder, Mr. Paritosh Sinha Mr. Amitava Mitra, Ms. Sumit Shaw, Mr. Ayan Banerjee, Ms. Antara Choudhury ....for the petitioner.

Mr. Ajay Krishna Chatterjee, Mr. Subit Majumdar ....for the UOI.

Mr. Chatterjee, learned senior advocate

appears on behalf of the Railway Authorities and

concluded his submission.

Mr. Majumder, learned senior advocate has

also concluded his reply.

Hearing stands concluded and judgment

stands reserved.

(Saugata Bhattacharyya, J.)