Citation : 2022 Latest Caselaw 5922 Cal
Judgement Date : 25 August, 2022
25-08-2022 ct no. 23 Sl. 20 Sayandeep
WPA 941 of 2017
Susanta Kumar Roy
-Versus-
Union of India & Ors.
Mr. Manas Kumar Ghosh Ms. Susmita Dey(Basu) ...for the petitioner
Ms. Sarda Sha ...for the UOI Mr. Soumen Das .....for the Bank
Hearing of the writ petition is concluded.
The Judgment is reserved.
(Arindam Mukherjee, J.)
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