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Melroy Sharpe & Anr vs Unknown
2022 Latest Caselaw 5921 Cal

Citation : 2022 Latest Caselaw 5921 Cal
Judgement Date : 25 August, 2022

Calcutta High Court (Appellete Side)
Melroy Sharpe & Anr vs Unknown on 25 August, 2022
     220
25.08.2022

Ct.21 AKG CRR 1958 of 2009 With CRAN 1 of 2010 (Old No. CRAN 1165 of 2010)

In Re: - An application under Section 482 of the Code of Criminal Procedure, 1973.

And In the matter of: Melroy Sharpe & Anr.

.... Petitioners

Mr. Sandipan Ganguly, Mr. Dipanjan Dutt, Mr. Amitava Mitra, Ms. Antara Choudhury ...for the Petitioners

Hearing is concluded and the judgment is reserved.

(Kausik Chanda, J.)

 
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