M/S. Anglo India Jute Mills Co. Ltd vs The State Of West Bengal & Ors
2022 Latest Caselaw 5656 Cal

18.08.2022
   05
RP Ct.25
                            WPA 24729 of 2008
                    M/s. Anglo India Jute Mills Co. Ltd.
                                    Vs.
                       The State of West Bengal & Ors.
                                   With
                            WPA 20265 of 2008
                                     +
                IA No.CAN 1 of 2008 (Old No.CAN 8642 of 2008)

                                P.K. Chatterjee
                                     Vs.
                        The State of West Bengal & Ors..


             Mr. Soumya Majumdar
             Mr. Ravi Kumar Dubey
             Mr. Tarak Dutta
                                        ... For Petitioner in
                                          WPA 24729 of 2008 and
                                          Respondent in

WPA 20265 of 2008 Mr. Jayanta Dasgupta Mr. Balaram Patra ... For Petitioner in WPA 20265 of 2008 and Respondent No.3 in WPA 24729 of 2008

Heard the learned advocates for the parties. Hearing is concluded and judgment is reserved.

(Hiranmay Bhattacharyya, J.)