Jagannath Kumar vs The State Of West Bengal & Ors
2022 Latest Caselaw 5580 Cal

Court No. 22          IN THE HIGH COURT AT CALCUTTA
17.8.2022              Constitutional Writ Jurisdiction
(Item No. 1)
                              Appellate Side

(AB)                     W.P.A. 14048 of 2015
                                   +
                  CAN 1 of 2017 (old No. 3895 of 2017)
                              (not in file)

                            Jagannath Kumar
                                    VS
                      The State of West Bengal & Ors.

                     Mr. Chitta Ranjan Chakraborty
                     Mr. Kashinath Ghosal
                                         ... for the applicant
                     Ms. Anjusri Mukherjee
                     Ms. Susmita Biswas Chowdhury
                                             .... For the State
                     Ms. Sulekha Mitra
                                     .... For respondent No. 6

It appears from the submissions made on

behalf of the parties as also from the records that this

is really an application for review of an order and

judgment dated December 6, 2016.

Due to want of jurisdiction the said application

stands released from this list.

The cause papers may be placed before the

Registry for taking necessary steps immediately.

(Aniruddha Roy, J.)