Sankar Mandal vs Union Of India & Ors
2022 Latest Caselaw 5358 Cal

Court No. 22         IN THE HIGH COURT AT CALCUTTA
11.8.2022

Constitutional Writ Jurisdiction (Item No. 5) Appellate Side

(AB) W.P.A. 3225 of 2016 + CAN 1 of 2019 (Old No. CAN 12361 of 2019)

Sankar Mandal VS Union of India & Ors.

Mr. Achin Kumar Majumder ..... for the petitioner Mr. Ajit Choubey ....... For Union of India

Mr. Achin Kumar Majumder, learned counsel

for the writ petitioner in reply had relied upon three

more judgments delivered by the Hon'ble Supreme

Court in support of his argument.

For the ends of justice and in all fairness, Mr.

Choubey, learned Central Government Counsel must

be granted an opportunity to deal with the same on

the adjourned day.

The writ petition shall appear on August 30,

2022 under the heading "For Orders (Old Matters)".

(Aniruddha Roy, J.)