Dr. Arun Sarkar vs The State Of West Bengal & Ors
2022 Latest Caselaw 5351 Cal

11.08.2022 sayandeep

WPA 6043 of 2020 With IA NO: CAN/1/2020(Old CAN/4253/2020)

Dr. Arun Sarkar

-Versus-

The State of West Bengal & Ors.

Mr. Ratul Biswas ...... for the petitioner Mr. Anindya Bose ... for the College authority

Mr. Pulak Ranjan Mondal Mr. Subhrangsu Panda Ms. Bandana Mondal ... for the WBCSC

The Judgment passed by this Court on 8th

August, 2022 where the Writ Petition number had

inadvertently been transcribed as "WPA 6043 of 2022"

should now correctly be read as "WPA 6043 of 2020".

Similar corrections may be made in the previous

orders dated 7th June, 2022 and 5th July, 2022

accordingly.

Let these corrections be made part of the

Judgment dated 8th August, 2022 and the orders dated

7th June, 2022 and 5th July, 2022.

Other parts of the said Judgment and the said

orders shall remain unaltered.

(Moushumi Bhattacharya, J.)