Sadhana Singh vs Union Of India & Ors
2022 Latest Caselaw 5347 Cal

47   11.8.2022
Sc   Ct. no.12
                                        MAT 949 OF 2022
                                               with
                                    I.A. No. CAN 1 OF 2022

                                               --------------

Sadhana Singh Vs.

Union of India & Ors.

Mr. Debabrata Saha Roy Mr. Pingal Bhattacharyya Mr. Neil Basu.

... For the Appellant

Mr. Manwendra Singh Yadav Ms. Satabdi Naskar Kundu.

... For the Respondents

Heard Mr. Debabrata Saha Roy, learned counsel for

the appellant and Mr. M. S. Yadav, learned counsel for

the respondents/oil company.

Hearing is concluded.

ACO List the matter on 24th August, 2022 under the

same heading for submission of written notes of

argument along with judgments relied on by learned

counsel for the parties.

The written notes of arguments be exchanged

between them in the meantime.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)