Smt. Lakshmi Rani Dhar & Ors vs Falakata Industries Ltd
2022 Latest Caselaw 5076 Cal

Citation : 2022 Latest Caselaw 5076 Cal
Judgement Date : 3 August, 2022

Calcutta High Court (Appellete Side)

Smt. Lakshmi Rani Dhar & Ors vs Falakata Industries Ltd on 3 August, 2022

Dl.   August 3,            F.A.T. 1074 of 2007
68.    2022

                           Smt. Lakshmi Rani Dhar & ors.
                               Vs,
                           Falakata Industries Ltd.

                           Mr. Probal Kumar Mukherjee,
                           Mr. Ayan Banerjee,
                           Mr. Debdut Mukherjee,
                           Mr. Uttam Kumar Bhattacharyya,
                                 ...for the appellants.

                           Mr. Surojit Nath Mitra,
                           Mr. Sagar Bandyopadhyay,
                           Ms. Soma Kar Ghosh,
                           Mr. Niladri Banerjee,
                           Mr. Ashutosh Singh,
                                 ...for the respondent.

Hearing concluded and judgment is reserved.

dns ( Siddhartha Roy Chowdhury, J. ) ( Soumen Sen, J. )

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