Fairdeal Supplies Limited vs Bijay Kumar Kandoi And Ors
2022 Latest Caselaw 2331 Cal/2

OD - 1

                           ORDER SHEET
                            EC/211/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                       FAIRDEAL SUPPLIES LIMITED
                                  VS
                       BIJAY KUMAR KANDOI AND ORS.

BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 31st August, 2022.

Appearance:

Mr. Joy Saha, Sr. Adv.

Mr. Aniruddha Mitra, Adv. Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

...For the decree-holder Mr. Suman Dutt, Adv.

Mr. Rajarshi Dutta, Adv.

Mr. Sandipan Banerjee, Adv. Mr. A.P. Agarwalla, Adv.

...For the judgment-debtor

The Court : Both the parties are present.

Heard Mr. Saha, learned senior counsel at length.

List this matter on 6th September, 2022.

Department is directed to produce the Memorandum of Appeal in

APOT 183 of 2015 and APOT 131 of 2015 on the next date of hearing.

On the next date of hearing, parties will file the list of dates.

(MD. NIZAMUDDIN, J.) TR/