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Citicorp Finance (India) Ltd vs Ali Sher Khan & Anr
2022 Latest Caselaw 2321 Cal/2

Citation : 2022 Latest Caselaw 2321 Cal/2
Judgement Date : 30 August, 2022

Calcutta High Court
Citicorp Finance (India) Ltd vs Ali Sher Khan & Anr on 30 August, 2022
OD - 4

                          ORDER SHEET
                           EC/315/2017
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                    CITICORP FINANCE (INDIA) LTD
                                 VS
                        ALI SHER KHAN & ANR.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 30th August, 2022.

Appearance:

Mr. Prabhat Kr. Srivastava, Adv.

...For the decree-holder

The Court : Learned advocate-on-record of the decree-holder, on

instruction submits that the judgment and decree dated 15th April, 2016

has been fully satisfied and recording his such submission, this

execution petition being EC 315 of 2017 stands disposed of.

(MD. NIZAMUDDIN, J.) TR/

 
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