Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ...
2022 Latest Caselaw 2279 Cal/2

OD 1 to 11

                               ORDER SHEET

                               IA GA 1 of 2021
                               IA GA 2 of 2021
                               IA GA 3 of 2021
                               IA GA 4 of 2021
                               IA GA 5 of 2021
                               IA GA 6 of 2021
                               IA GA 7 of 2021
                               IA GA 8 of 2021
                               IA GA 9 of 2022
                              IA GA 10 of 2022
                              IA GA 11 of 2022
                               EC 309 of 2019
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

             SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
                                    VS
             MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 26th August, 2022.

                                  Mr. Sabyasachi Chowdhury,
                                  Mr. Rajarshi Dutta,
                                  Mr. Chanchal Kr. Dutta,
                                  Ms. Krishna Mullick, Advs.
                                         ...for the decree-holder
                                  Ms. Iram Hassain,
                                  Mr. Sanket Sarawagi,
                                  Mr. Subhojit Ghosh, Advs.
                                         ...for judgment-debtor no. 1
                                  Mr. Ranjan Deb, Sr. Adv.
                                  Mr. Dayashankar Mishra,
                                  Mr. Sushil Kr. Mishra,
                                  Mr. Rohitendra Deb,
                                  Mr. Shailendra Kr. Mishra, Advs.
                                         ...for respondent no. 2

Mr. Rudraman Bhattacharyya, Mr. Lalit Baid, Mr. Rajdeep Mantha, Mr. Tomoghna Saha, Advs.

...for added party

The Court: Learned advocates appearing for the respective parties are present.

List of dates filed by the parties and the notes of argument filed by the applicant

be kept with the record.

Submissions made by the learned Advocate appearing for the decree holder is

concluded.

Mr. Deb, learned Senior Counsel representing Judgment-Debtor No.2 has filed the

exception to the report of the Receiver in GA/2/2021.

List these application on 31st August, 2022 for submission of the learned Advocate

for the applicant.

(MD. NIZAMUDDIN, J.)

S.De