Mr. Saroj Surana vs Smt. Sudha Kankaria
2022 Latest Caselaw 2247 Cal/2

OD - 4

                           ORDER SHEET
                            EC/169/2021
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                          MR. SAROJ SURANA
                                 VS
                         SMT. SUDHA KANKARIA


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 23rd August, 2022.

Appearance:

Mr. Rudrajit Sarkar, Adv.

Mr. Jai Kumar Surana, Adv.

...For the decree-holder

The Court : Affidavit in reply and supplementary affidavit filed by

the learned counsel appearing for the decree holder be kept with the

records.

Heard learned counsel appearing for the decree-holder.

None appears on behalf of the judgment-debtor in spite of service of

notice upon the learned advocate appearing for the judgment-debtor.

Let there be an order to the effect that the judgment debtor will file

affidavit of assets within 6th September, 2022.

List this matter on 7th September, 2022.

Learned advocate-on-record for the decree-holder shall serve copy of

this order along with the supplementary affidavit filed by the decree-

holder in Court upon the learned advocate appearing for the judgment

debtor.

(MD. NIZAMUDDIN, J.) TR/