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Ringtong Tea Company (P) Ltd vs Jay Shree Tea And Industries ...
2022 Latest Caselaw 2194 Cal/2

Citation : 2022 Latest Caselaw 2194 Cal/2
Judgement Date : 16 August, 2022

Calcutta High Court
Ringtong Tea Company (P) Ltd vs Jay Shree Tea And Industries ... on 16 August, 2022
OD - 3

                          ORDER SHEET
                           EC/276/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                   RINGTONG TEA COMPANY (P) LTD
                                VS
               JAY SHREE TEA AND INDUSTRIES LIMITED


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 16th August, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv. Mr. Bimalendu Das, Adv.

Mr. Shomrik Das, Adv.

...For the decree-holder

The Court : Heard learned counsel appearing for the decree-holder.

Let a copy of the execution application be served upon the

judgment-debtor by 23rd August, 2022.

List this matter on 26th August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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