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J.D. Electrical Engineering ... vs Simplex Infrastructures Limited
2022 Latest Caselaw 2158 Cal/2

Citation : 2022 Latest Caselaw 2158 Cal/2
Judgement Date : 10 August, 2022

Calcutta High Court
J.D. Electrical Engineering ... vs Simplex Infrastructures Limited on 10 August, 2022
ODC 18


                               ORDER SHEET
                                EC/228/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


              J.D. ELECTRICAL ENGINEERING SERVICES PVT. LTD.
                                    VS
                     SIMPLEX INFRASTRUCTURES LIMITED


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 10th August, 2022.



                                                                       Appearance:
                                                  Mr. Satadeep Bhattacharya, Adv.
                                                  Mr. Subhankar Chakraborty, Adv.
                                                  Mr. Saptarshi Bhattacharjee, Adv.
                                                                 ...for the petitioner

                                                       Mr. Abhishek Banerjee, Adv.
                                                        ...for the judgment debtors.

        The Court: Counsel appearing on behalf of the petitioner submits that he

seeks leave to correct some portions of the tabular statement.      Such leave is

granted. A copy of the execution petition to be given to the counsel appearing on

behalf of the respondents.

Counsel appearing on behalf of the respondents is directed to file his

vakalatnama before the next date.

Matter to appear on 23rd August, 2022.

(SHEKHAR B. SARAF, J.) B.Pal

 
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