Poonawalla Fincorp Limited vs P. Narsing Rao And Anr
2022 Latest Caselaw 2146 Cal/2

ODC 5


                              ORDER SHEET
                               EC/272/2021
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                        POONAWALLA FINCORP LIMITED
                                     VS
                          P. NARSING RAO AND ANR.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 5th August, 2022.



                                                                      Appearance:
                                                          Mr. Paritosh Sinha, Adv.
                                                          Mr. Meghnad Dutta,Adv.
                                                            Mr. K.K. Pandey, Adv.
                                                          Ms. Enakshi Saha, Adv.

                                                        Ms. Nilanjana Adhya, Adv.
                                                            Mr. S.N. Agarwal, Adv.
                                                       Ms. Bishalaxmi Ghosh, Adv.


        The Court: Counsel appearing on behalf of the respondents submits that

the judgment-debtor no.1 shall be present in Court on Monday for examination.

Accordingly, let this matter appear on Monday (8th August, 2022).

(SHEKHAR B. SARAF, J.) B.Pal