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Urgo Capital Ltd vs Hindustan Medical Syndicate ...
2022 Latest Caselaw 2124 Cal/2

Citation : 2022 Latest Caselaw 2124 Cal/2
Judgement Date : 3 August, 2022

Calcutta High Court
Urgo Capital Ltd vs Hindustan Medical Syndicate ... on 3 August, 2022
Unlisted
                                   ORDER SHEET

                                    EC/90/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                           URGO CAPITAL LTD.
                                   VS
           HINDUSTAN MEDICAL SYNDICATE (AGENCY DEPTT) AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 3rd August, 2022

Appearance:

Mr. Avishek Guha, Adv.

Ms. Akansha Chopra, Adv.

Ms. Debarati Das, Adv.

...for the decree-holder

Mr. Narayan Debnath, Adv.

Ms. Bishalaxmi Ghosh, Adv.

...for the award-debtor no.2

The Court: Deposition of Mr. Joydep Sarkar is taken in Court today. He

has been produced in Court after being arrested by the police. He has

undertaken to file his affidavit of assets within a period of four weeks from

date.

In light of the above, the warrant of arrest is kept in abeyance and Mr.

Joydep Sarkar is discharged from the custody of the Court.

Affidavit of assets to be filed within four weeks.

Matter is made returnable on 9th September, 2022 under the heading

'Examination of the judgment-debtors'.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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