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Tea Board vs Sashi Meren Aier And Anr
2022 Latest Caselaw 2122 Cal/2

Citation : 2022 Latest Caselaw 2122 Cal/2
Judgement Date : 3 August, 2022

Calcutta High Court
Tea Board vs Sashi Meren Aier And Anr on 3 August, 2022
OD - 3

                          ORDER SHEET
                           EC/192/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                             TEA BOARD
                                 VS
                      SASHI MEREN AIER AND ANR


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 3rd August, 2022.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Arunabha Sarkar, Adv.

Mr. Saptarshi Mukherjee, Adv.

...For the decree-holder

The Court : Learned advocate appearing for the decree-holder is

present and files affidavit of service of this execution application upon

the judgment debtors which may be kept with the record.

In spite of service, none appears for the judgment debtors. Learned

advocate appearing for the decree-holder shall serve another notice upon

the judgment debtors by 24th August, 2022.

List this matter on 29th August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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