Pradip Mandal vs Metal Scrap Trade Corporation ...
2022 Latest Caselaw 2250 Cal

Citation : 2022 Latest Caselaw 2250 Cal
Judgement Date : 20 April, 2022

Calcutta High Court (Appellete Side)

Pradip Mandal vs Metal Scrap Trade Corporation ... on 20 April, 2022

20.04.2022
   2
ns Ct.25
                                W.P.A No. 888 of 2020


                                   Pradip Mandal.
                                         Vs.
                      Metal Scrap Trade Corporation Ltd. & Ors.



              Mr.   Joydeep Kar, Sr. Adv.,
              Mr.   Soumya Majumder,
              Mr.   Amritam Mandal,
              Mr.   Aditya Mondal          ..    for the petitioner.


              Mr. Lakshmi Kumar Gupta, Sr. Adv.,
              Ms. Noelle Banerjee,
              Mr. Dipak Dey,
              Mr. Dipanjan Dey     ...  for the respondent no.1

Mr. Joydeep Kar, learned senior Advocate

appearing for the petitioner, concludes his argument in

reply.

Hearing is concluded. Judgment stands

reserved.

(Hiranmay Bhattacharyya, J.)

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