Susama Mondal vs State Of West Bengal & Ors
2022 Latest Caselaw 2245 Cal

20.04.2022
        52
AN/Ct. No.25
                                WPA 13216 of 2021
                                       with
                                  CAN 1 of 2021
                              (application not found)


                                  Susama Mondal
                                       versus
                             State of West Bengal & ors.


               Mr. Partha Sarathi Dev Burman
               Mr. Jahangir Alam
               Mr. Biswajit Sarkar
                                                  ... for the petitioner

               Mr. Tapash Kr. Mondal
               Ms. Priya Dey
                                                  ... for private respondent

Mr. L. M. Mahata Mr. A. K. Saha ... for the State

Mr. Kunal Ganguly ... for the respondent 12-15

Affidavit-in-opposition filed on behalf of respondent

nos. 5 to 11 is taken on record.

Heard all the parties at length. Hearing concluded.

Judgment is reserved.

(Hiranmay Bhattacharyya, J.)