Jiban Mondal vs Unknown
2022 Latest Caselaw 1903 Cal

    16
7.4.2022

sb

CRA 46 of 2008

In the matter of : Jiban Mondal ...Appellant

Mr. Binay Panda Mr. Narayan Prasad Agarwala Mr. Pratick Bose ...for the State

The appeal is listed today for hearing.

None appears for the appellant.

Learned advocates for the State are present.

This appeal has been preferred against the judgment of

conviction and sentence. The appellant needs to be represented.

Under such circumstances, Ms. Samira Grewal, learned

advocate is appointed as Amicus Curiae to represent the case of

the appellant and assist the court. Learned advocate agrees to

represent the case for the appellant.

The department is directed to supply a copy of the paper

book to Ms. Samira Grewal, learned Amicus Curiae.

Let the matter be listed for hearing on 18.5.2022.

(Ananda Kumar Mukherjee, J.)