Lakshmi Narayan Roy vs The Dutco Plastic Industries & Anr
2022 Latest Caselaw 1798 Cal

                                 FMAT 2510 of 2006
29    05-04-2022
                                        With
AKG                  IA No. CAN 1/2006 (Old No. CAN 4702/2006)
        Ct.21
                                        With
                        CAN 2/2015 (Old No. CAN 8430/2015)
                                  Lakshmi Narayan Roy
                                         Versus
                            The Dutco Plastic Industries & Anr.

                       Mr. Kamalesh Bhattacharya,
                       Mr. Aninda Bhattacharya
                                              ...for the Appellant



                       Learned    advocate    appears     for     the   appellant.
                   Record shows that the present appeal is of 2006. The
                   record was lastly placed before the Division Bench of
                   this Hon'ble Court on 10.08.2016 and since then
                   record has not seen the day of the light.
                       Learned advocate for the appellant moves CAN
                   8430/2015 where he has prayed for condonation of
                   delay in filing the appeal against order of dismissal of
                   his claim application on 04.10.2004.
                       Apparently, it is seen the appellant has filed the
                   CAN application almost eleven years of passing of the
                   impugned order/judgment.
                       Under the circumstances, this Court feels that the
                   matter needs be heard in presence of the respondents.

Therefore, the appellant is directed to serve copy of the appeal along copy of CAN 8430/2015 upon the respondents and to file affidavit of service by the next date.

Let the matter appear on 29.04.2022 for hearing.

(Kesang Doma Bhutia, J.)