Hdb Financial Services Limited vs Shama Parween & Anr
2021 Latest Caselaw 980 Cal/2

OD-24

                                 EC/289/2018
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)



                     HDB FINANCIAL SERVICES LIMITED
                                 Versus
                         SHAMA PARWEEN & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021.

Appearance:-

Mr.P. Mukherjee, Adv.

The Court : The Department is directed to file a Report in compliance

with the order dated 1st August, 2018 insofar as the notice of the judgment-

debtors are concerned.

Let this matter appear in the monthly list of November, 2021. In the

meantime, the judgment-debtors are directed to file their respective affidavit of

assets in Form No.16 A, Appendix E of the Code of Civil Procedure, 1908.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh