Indusind Bank Limited vs Rahamul Khan & Anr
2021 Latest Caselaw 973 Cal/2

OD-37
                                     EC/351/2018

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                               INDUSIND BANK LIMITED
                                        VS
                                RAHAMUL KHAN & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021.

Appearance:

Mr. Avishek Guha, Adv.

The Court: None appears on behalf of the judgment-debtors. The decree-holder

is represented. It is submitted on behalf of the decree-holder that the examination of

both the judgment-debtors has been concluded.

In view of the aforesaid, let this matter appear on November 9, 2021 under the

heading 'Chamber Application for Final Disposal'.

The decree-holder is directed to serve a notice on the advocates appearing on

behalf of the judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

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