M/S. Cholamandalam Investment ... vs M/S. Jyoti Petro Distributors ...
2021 Latest Caselaw 959 Cal/2

OD-15

                                  EC/45/2021
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)



 M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                             Versus
        M/S. JYOTI PETRO DISTRIBUTORS PVT. LTD. AND ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021.

Appearance:-

Ms.Tutul Das Singh, Adv.

Mr.A.Singh, Adv.

Mr.Rohit Singh, Adv.

The Court : Liberty is granted to the decree-holder to correct the

particulars in Column 10 of the Tabular Statement by incorporating the

correct particulars of the subject vehicle number.

Let a copy of the amended Tabular Statement be served on the

judgment-debtors.

The matter is made returnable on 28 September 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh