M/S. Citibank N A vs Subrata Adhikary And Anr
2021 Latest Caselaw 785 Cal/2

Citation : 2021 Latest Caselaw 785 Cal/2
Judgement Date : 13 September, 2021

Calcutta High Court

M/S. Citibank N A vs Subrata Adhikary And Anr on 13 September, 2021

OD-64
                                   EC/3/2020
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE



                             M/S. CITIBANK N A
                                     VS
                         SUBRATA ADHIKARY AND ANR.


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021.

Appearance:

Mr. Prabhat Srivastava, Adv.

The Court: Let this matter appear on September 27, 2021. In the

meantime, the decree holder is directed to effect service on all the judgment

debtors and file an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK./S.Pal

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