Abp Private Limited vs Signet Media Service Private ...
2021 Latest Caselaw 689 Cal/2

OD-37

                                   ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               [Via Video Conference]

                                     EC/18/2021

                           ABP PRIVATE LIMITED
                                  Versus
                   SIGNET MEDIA SERVICE PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th September, 2021

Appearance:

Mr. Soumabho Ghosh, Adv.

Mr. Saumitro Dutta, Adv.

Ms. Arti Bhattacharya, Adv.

...for the decree-holder

Mr. Subhabrata Datta, Adv.

Mr. Debashis Sarkar, Adv.

Mr. Aranya Saha, Adv.

...for the judgment-debtor

The Court : Notwithstanding the earlier directions of Court the judgment-

debtor has deliberately failed to file any affidavit of assets.

As a last chance, let this matter appear on 14th September, 2021.

The judgment-debtor is positively directed to file its affidavit of asset by the

returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/pkd