Srei Equipment Finance Limited vs Vinod Khanan Private Limited And ...
2021 Latest Caselaw 688 Cal/2

Citation : 2021 Latest Caselaw 688 Cal/2
Judgement Date : 8 September, 2021

Calcutta High Court

Srei Equipment Finance Limited vs Vinod Khanan Private Limited And ... on 8 September, 2021

OD-23

                              ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE
                          [Via Video Conference]


                            EC/64/2020
                  SREI EQUIPMENT FINANCE LIMITED
                              Versus
              VINOD KHANAN PRIVATE LIMITED AND ORS.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th September, 2021

Mr. R. Ghose, Advocate for petitioner.

The Court : Let this matter appear on 20th September, 2021.

The decree holder is directed to serve a notice on the judgment

debtors informing them of the returnable date. The decree holder is

also directed to file an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.) pkd/S. Bag.

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