Citation : 2021 Latest Caselaw 680 Cal/2
Judgement Date : 8 September, 2021
OD-30
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Via Video Conference]
EC/296/2020
MAGMA FINCORP LIMITED
Versus
PANTHER UNIFORMS AND ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 8th September, 2021 Appearance:
Mr. Paritosh Sinha, Adv.
Mr. K.K. Pandey, Adv.
Mr. S.B. Dasgupta, Adv.
...for the decree-holder
The Court: This is an application for execution of an award dated 30 th
August, 2019. The decree holder is directed to effect service on all the
judgment debtors by registered post with Acknowledgment Due Card and file
an affidavit of service on the returnable date.
In the meantime, there will be an order in terms of prayer (a) of the Tabular
Statement.
Let this matter appear on 18th November, 2021.
In default of filing of their affidavit of assets, appropriate order of warrant
of arrest would be issued.
(RAVI KRISHAN KAPUR, J.)
S.Bag/Pkd
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