Indusind Bank Limited vs Md. Murshid Alam And Anr
2021 Latest Caselaw 663 Cal/2

OD-1

                                  EC/71/2020
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Via Video Conference)


                          INDUSIND BANK LIMITED
                                  Versus
                        MD. MURSHID ALAM AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th September, 2021.

Appearance:-

Mr.Swatarup Banerjee, Adv.

Mr.Saptershi Bhattarchrjee, Adv.

..for the decree-holder

The Court : This matter is mentioned at the instance of the decree-

holder. It appears that there was an inadvertent typographical error in order

dated 3rd September, 2021. The order dated 3rd September, 2021 is recalled.

The decree-holder is directed to effect service on all the judgment-

debtors informing them of the adjourned date of hearing.

Let this matter appear on 9th November, 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh/S.Das