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Supriya Kumar Gooptu & Anr vs Aloka Gooptu
2021 Latest Caselaw 641 Cal/2

Citation : 2021 Latest Caselaw 641 Cal/2
Judgement Date : 6 September, 2021

Calcutta High Court
Supriya Kumar Gooptu & Anr vs Aloka Gooptu on 6 September, 2021
OD-6
                                        ORDER SHEET

                                         CS/144/2015

                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE


                              SUPRIYA KUMAR GOOPTU & ANR.
                                          VS
                                     ALOKA GOOPTU


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 6th September, 2021.

[Via video conference] Appearance:

Mr. Sayan Ganguly, Adv.

Ms. Sayantika Mitra, Adv.

... for the plaintiffs

The Court : The Report filed by the Commissioner of Partition pursuant to

judgment and order of a learned Single Judge dated 4th March, 2021 is taken on

record.

Learned counsel appearing for the plaintiffs submits that the Report

mentions a scheme of partition which was executed between the parties and prays

for further orders on the basis of such Report.

List this matter on 23rd September, 2021 for appropriate orders.

(MOUSHUMI BHATTACHARYA, J.) RS

 
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