M/S. Satellite Electric Company vs The Board Of Trustees For The Port ...
2021 Latest Caselaw 608 Cal/2

ODC-3
                                        ORDER SHEET

                                        AP/1735/2015

                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE


                       M/S. SATELLITE ELECTRIC COMPANY
                                      VS
                THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 3rd September, 2021.

     [Via video conference]


                                                                                  Appearance:
                                                                        Mr. Arik Banerjee, Adv.
                                                                      Mr. Shaunak Ghosh, Adv.
                                                                       Mr. Sourav Mondal, Adv.

                                                                 Mr. Probal Mukherjee, Sr. Adv.
                                                                      Mr. Ashok Kr. Jena, Adv.



               The Court: Certain factual points have been clarified by learned counsel

     appearing for the respondent.

List this matter under the heading "For Judgment" on 20th September,

2021.

(MOUSHUMI BHATTACHARYA, J.)

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