Magma Fincorp Limited vs Munmun Guha Roy
2021 Latest Caselaw 563 Cal/2

OD-6
                                    EC/9/2020
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE




                             MAGMA FINCORP LIMITED
                                      VS
                               MUNMUN GUHA ROY


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2021.

[Via Video Conference]

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

The Court : Mr. Sinha appearing on behalf of the decree holder seeks an

accommodation to effect service on the judgment debtors.

Let this matter appear on 15th November, 2021.

In the meantime, the decree holder is directed to effect service on the

judgment debtor and file an affidavit of service on the adjourned date of hearing.

(RAVI KRISHAN KAPUR, J.)

SK.