Sabita Chowdhury & Anr vs Anirban Dutta & Anr
2021 Latest Caselaw 5057 Cal

24.09.2021
  SL No.1
Court No.30
   (gc)
                              SAT 170 of 2018
                                    With
                               CAN 1 of 2018
                         (Old No: CAN 3339 of 2018)
                                    with
                               CAN 2 of 2021

                          Sabita Chowdhury & Anr.
                                    Vs.
                            Anirban Dutta & Anr.

                            (Via Video Conference)

                               Mr. Partha Pratim Mukhopadhyay,
                               Mr. Yamin Ali,
                                                    ...for the Appellants.
                               Mr. Arijjit Bardhan
                                                   ...for the Respondents.

This matter was heard-in-part by this Bench.

However, while going through the record, we thought that

certain clarifications are called for before we write this

order/judgment.

We have heard the learned Counsel for the parties.

Let this matter be listed for further hearing on

Wednesday, i.e., 29th September, 2021.

(Aniruddha Roy, J.) (Soumen Sen, J.)