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Anirban Ghosh vs The State Of West Bengal & Ors
2021 Latest Caselaw 5053 Cal

Citation : 2021 Latest Caselaw 5053 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)

Anirban Ghosh vs The State Of West Bengal & Ors on 24 September, 2021

  (27)
24.09.2021

(PJ/AJ)

IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION (Via Video Conference)

M.A.T. No. 30 of 2016

Anirban Ghosh

-versus-

The State of West Bengal & Ors.

None appears on call.

In view of the defects as pointed out by the Stamp

Reporter and despite the direction passed upon the appellant

to file the certified copy of the impugned judgment, no such

copy has been filed.

The appeal being M.A.T. 30 of 2016 is, thus,

dismissed.

(Harish Tandon, J.)

(Biswajit Basu, J.)

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