Citation : 2021 Latest Caselaw 4914 Cal
Judgement Date : 17 September, 2021
AD. 16.
September 17, 2021. MNS.
C.R.A. No. 457 of 2019
(Via Video Conference)
Sk. Dilkhus Alam @ Sk Dilkhush Alam Vs.
State of West Bengal
Mr. Kallol Mondal, Mr. Sanjib Dan, Mr. Krishan Ray, Ms. Amrita Chel, Mr. Souvik Das, Mr. Anamitra Banerjee
...for the appellant.
Mr. Tanmoy Kumar Ghosh, Mr. Arindam Sen
...for the State.
Heard learned counsel for both sides.
Hearing is concluded and judgment reserved.
(Sabyasachi Bhattacharyya, J.)
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